Section 4 in Rajasthan River Basin and Water Resources Planning Act, 2015
4. Powers and functions of the Council.
- The Council shall exercise and discharge following powers and functions, namely: -(a)to advise and recommend to the State Government integrated water resources management policy consistent with State Water Policy;(b)to supervise and monitor the functioning of the Authority;(c)to consider and approve, with or without modifications, Integrated Water Resources plan of the State submitted by the Authority;(d)to consider and approve, with or without modifications, water resources development projects submitted by the Authority;(e)to recommend to the State Government interbasin and inter sub-basin water transfer;(f)to recommend to the State Government interlinking of rivers for integrated water resources development.
