Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 8 in Andhra Pradesh Special Protection Force Subordinate Service Rules, 1995

8. Area of Service.

- A member of the service shall be liable to serve in any part of the State or when so ordered by the State Government, in any part of India outside the State of Andhra Pradesh.