Andhra Pradesh High Court - Amravati
P.Vanajamma, vs Peddi Reddy Yoga Narasimha Reddy on 19 November, 2025
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: A.S.No.585 of 2025
PROCEEDING SHEET
Sl. DATE ORDER OFFICE
No. NOTE
1.19.11.2025 RNT, J & MRK, J Sri B.Gnanendra Reddy, learned counsel, makes a request for adjournment on behalf of the appellant's counsel namely, Sri Venkatesh B Reddy for M/s.V.M.R.Legal.
2. Sri M.Venkata Sai Teja, learned counsel appears for Caveator's counsel, Sri A.Syam Sundar Reddy and requests for service of the paper book of the Appeal Suit.
3. List on 03.12.2025.
4. In the meantime, the copy of the Appeal Suit and the applications shall be served on the learned counsel for the caveator.
_____________ RNT, J _____________ MRK, J Pab 2 3