Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51(4)] [Section 51] [Entire Act] Bombay Presidency - Subsection Section 51(4)(c) in Bombay Police Act, 1951 (c)in any disturbance area which is outside the area specified in clauses (a) and (b) [any authority authorized by the Collector],