Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Kerala High Court

N.K.Ramachandran vs T.B.Sunil Kumar on 26 March, 2021

RSA 980/2013                                1/2



                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          Present:
                  THE HONOURABLE MR.JUSTICE N.ANIL KUMAR

                    Friday,the 26th day of March 2021/5th Chaithra, 1943
                                  RSA No.980/2013 (G)

           For information purpose only
AS No.82/2011 OF THE SUB COURT, PERUMBAVOOR
OS No.226/2008 OF THE MUNSIFF COURT, PERUMBAVOOR

APPELLANTS/APPELLANTS/DEFENDANTS NOS.1 & 2:


1. N.K.RAMACHANDRAN,AGED 58 YEARS
       S/O KUNJAPPAN, NJARAKKATTU HOUSE, VENGOLA KARA, VENGOLA
       VILLAGE, KUNNATHUNADU TALUK-REPRESENTED BY HIS POWER OF
       ATTORNEY HOLDER SRI KUNJAPPAN AGED, 78 YEARS, S/O RAMAN N.K,
       NJARAKKATTU HOUSE, KADAYIRUPU KARA, AICKARANADU NORTH
       VILLAGE.


2. PANKAJAM,AGED 50 YEARS
       W/O RAMACHANDRAN N.K, NJARAKKATTU HOUSE, VENGOLA KARA,
       VENGOLA VILLAGE, KUNNATHUNADU TALUK-REPRESENTED BY HIS
       POWER OF ATTORNEY HOLDER SRI KUNJAPPAN AGED 78 YEARS, S/O
       RAMAN N.K, NJARAKKATTU HOUSE, KADAYIRUPU KARA, AICKARANADU
       NORTH VILLAGE


    BY ADV.SRI.P.THOMAS GEEVERGHESE
RESPONDENTS/RESPONDENTS/PLAINTIFF & DEFENDANTS NOS.3 & 4:


1. T.B.SUNIL KUMAR,AGED 40 YEARS
       S/O BHASKARAN PILLA, THEKKEPILLY HOUSE, ELEMBAKAPPILLY KARA,
       KOOVAPPADY VILLAGE, KUNNATHUNADU TALUK-683544


2. N.E ABRAHAM,AGED 78 YEARS
       S/O ITHAPPIRI, NJATTUKALA HOUSE, VALAMPUR KARA, PATTIMATTOM
 RSA 980/2013                                  2/2

       VILLAGE, KUNNATHUNADU TALUK-683548


3. KURIAKOSE,AGED 38 YEARS
       S/O N.E ABRAHAM, NJATTUKALA HOUSE, VALAMPUR KARA,
       PATTIMATTOM VILLAGE, KUNNATHUNADU TALUK-683548


     R1 BY ADV.SRI.T.KRISHNAN UNNI, SENIOR ADVOCATE
           For information purpose only
     M/S.JAMSHEED HAFIZ,K.C.KIRAN,
     R2 & R3 BY ADV.SRI.G.SREEKUMAR CHELUR(B/O.)


    This Regular Second Appeal again having come up for orders on 26.03.2021 and upon
perusing this Court's order dated 05.03.2021, the court on the same day passed the following:
                                          ORDER

Parties are present. They are directed to be present before the High Court Mediation & Conciliation Centre for mediation today at 11.a.m. 26-03-2021 Sd/-

N.ANIL KUMAR,JUDGE /true copy/ Sd/-

ASSISTANT REGISTRAR