Kerala High Court
N.K.Ramachandran vs T.B.Sunil Kumar on 26 March, 2021
RSA 980/2013 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Present:
THE HONOURABLE MR.JUSTICE N.ANIL KUMAR
Friday,the 26th day of March 2021/5th Chaithra, 1943
RSA No.980/2013 (G)
For information purpose only
AS No.82/2011 OF THE SUB COURT, PERUMBAVOOR
OS No.226/2008 OF THE MUNSIFF COURT, PERUMBAVOOR
APPELLANTS/APPELLANTS/DEFENDANTS NOS.1 & 2:
1. N.K.RAMACHANDRAN,AGED 58 YEARS
S/O KUNJAPPAN, NJARAKKATTU HOUSE, VENGOLA KARA, VENGOLA
VILLAGE, KUNNATHUNADU TALUK-REPRESENTED BY HIS POWER OF
ATTORNEY HOLDER SRI KUNJAPPAN AGED, 78 YEARS, S/O RAMAN N.K,
NJARAKKATTU HOUSE, KADAYIRUPU KARA, AICKARANADU NORTH
VILLAGE.
2. PANKAJAM,AGED 50 YEARS
W/O RAMACHANDRAN N.K, NJARAKKATTU HOUSE, VENGOLA KARA,
VENGOLA VILLAGE, KUNNATHUNADU TALUK-REPRESENTED BY HIS
POWER OF ATTORNEY HOLDER SRI KUNJAPPAN AGED 78 YEARS, S/O
RAMAN N.K, NJARAKKATTU HOUSE, KADAYIRUPU KARA, AICKARANADU
NORTH VILLAGE
BY ADV.SRI.P.THOMAS GEEVERGHESE
RESPONDENTS/RESPONDENTS/PLAINTIFF & DEFENDANTS NOS.3 & 4:
1. T.B.SUNIL KUMAR,AGED 40 YEARS
S/O BHASKARAN PILLA, THEKKEPILLY HOUSE, ELEMBAKAPPILLY KARA,
KOOVAPPADY VILLAGE, KUNNATHUNADU TALUK-683544
2. N.E ABRAHAM,AGED 78 YEARS
S/O ITHAPPIRI, NJATTUKALA HOUSE, VALAMPUR KARA, PATTIMATTOM
RSA 980/2013 2/2
VILLAGE, KUNNATHUNADU TALUK-683548
3. KURIAKOSE,AGED 38 YEARS
S/O N.E ABRAHAM, NJATTUKALA HOUSE, VALAMPUR KARA,
PATTIMATTOM VILLAGE, KUNNATHUNADU TALUK-683548
R1 BY ADV.SRI.T.KRISHNAN UNNI, SENIOR ADVOCATE
For information purpose only
M/S.JAMSHEED HAFIZ,K.C.KIRAN,
R2 & R3 BY ADV.SRI.G.SREEKUMAR CHELUR(B/O.)
This Regular Second Appeal again having come up for orders on 26.03.2021 and upon
perusing this Court's order dated 05.03.2021, the court on the same day passed the following:
ORDER
Parties are present. They are directed to be present before the High Court Mediation & Conciliation Centre for mediation today at 11.a.m. 26-03-2021 Sd/-
N.ANIL KUMAR,JUDGE /true copy/ Sd/-
ASSISTANT REGISTRAR