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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(2)(ii) in The Chhattisgarh Municipal Service (Executive) Rules, 1973

(ii)Persons who migrated to India from Pakistan after the 18th July, 1948 and have got themselves registered as citizens;