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[Cites 0, Cited by 0] [Section 3C] [Entire Act]

State of Punjab - Subsection

Section 3C(2) in Indian Stamp Act, 1899

(2)The additional duty with which any instrument is chargeable under sub-section (1), shall be paid and such payment shall be indicated on such instrument by means of stamp or stamp paper bearing the inscription "Social Security Fund" whether with or without any other design, picture or inscription.