Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act] State of Jharkhand - Subsection Section 75(2)(iii) in Jharkhand Panchayat Raj Act, 2001 (iii)Development and maintenance of grazing lands and preventing their un authorized alienation and use.