Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(iii) in The Merchant Shipping (Fire Appliances) Rules, 1969 (iii)a fire detection system complying with the requirements specified in rule 43 shall be provided in every part of the ship which is inaccessible to the fire patrol :
