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State of Uttar Pradesh - Section

Section 5 in The U.P. Goshala Adhiniyam, 1964

5. Registration of Goshalas.

- The particulars of every Goshala in respect of which a statement is furnished in accordance with the provisions of Section 4 shall be entered in a register, in this Act called the Pradesh Goshala Register, and a registration certificate in the prescribed form shall be issued in respect of every such Goshala.