Supreme Court - Daily Orders
Polu vs State Of U.P. on 24 July, 2017
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.13 COURT NO.5 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).9585/2017
(Arising out of impugned final judgment and order dated 03-11-2016
in WC No. 20035/2013 passed by the High Court of Judicature at
Allahabad)
POLU & ORS. Petitioner(s)
VERSUS
STATE OF U.P. & ORS. Respondent(s)
WITH
SLP(C) No. 11648/2017 (XI)
SLP(C) No. 8584/2017 (XI)
SLP(C) No. 10606/2017 (XI)
S.L.P.(C)...CC No. 7828/2017 (XI)
S.L.P.(C)...CC No. 5805/2017 (XI)
S.L.P.(C)...CC No. 7754/2017 (XI)
S.L.P.(C)...CC No. 7554/2017 (XI)
S.L.P.(C)...CC No. 7540/2017 (XI)
S.L.P.(C)...CC No. 7546/2017 (XI)
S.L.P.(C)...CC No. 7751/2017 (XI)
S.L.P.(C)...CC No. 7759/2017 (XI)
S.L.P.(C)...CC No. 7538/2017 (XI)
Date : 24-07-2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s)
Ms. Garima Prashad, AOR
For Respondent(s)
Mr. M. P. Shorawala, AOR
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by learned counsel Signature Not Verified for the petitioners, list the matters after ten weeks.
Digitally signed by SANJAY KUMAR Date: 2017.07.24 17:05:18 IST Reason: (SANJAY KUMAR-I) (SHARDA KAPOOR) AR-CUM-PS ASSISTANT REGISTRAR