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[Cites 0, Cited by 0] [Section 23C] [Entire Act]

State of Haryana - Subsection

Section 23C(i) in Haryana Municipal Building Bye-laws 1982

(i)Access Path/Walk Way. - Access path from plot entry and surface parking to building entrance shall be minimum of 1800 millimetre wide having even surface without any steps. Slope, if any, shall not have gradient greater than 5%. Selection of floor material shall be made suitably to attract to guide visually impaired persons (limited to coloured floor material whose colour and brightness is conspicuously different from that of the surrounding floor material or the material that emit different sound to guide visually impaired persons hereinafter referred to as "guiding floor material"). Finishes shall have a non-slip surface with a texture traversable by a wheel chair. Curbs wherever provided shall blend to a common level.