Section 7(2)(a) in The U.P. Electricity (Duty) Act, 1952

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State of Uttar Pradesh - Subsection

Section 7(2)(a) in The U.P. Electricity (Duty) Act, 1952

(a)in the case of any such sum as aforesaid being due from a licensee, or the Board, deduct the sum from any amount payable by the State Government to the licensee or the Board; or

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State of Uttar Pradesh - Subsection

Section 7(2)(a) in The U.P. Electricity (Duty) Act, 1952