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State of Rajasthan - Section

Section 25 in The Rajasthan Colonisation (Indira Gandhi Canal Project Government Land Allotment and Sale) Rules, 1967

25. Officer Conducting the Auction.

- Sale by public auction under these rules shall be held by the allotting authority or by a Gazette d officer appointed by him for the purpose not below the rank of an R.A.S. Officer with the prior approval of the Government.