Bombay High Court
Parle Agro Pvt Ltd vs Evika Food on 12 July, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-65
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 12219 OF 2023
Parle Agro Pvt Ltd ....PETITIONER
V/S
Evika Food ....RESPONDENT
WITH LEAVE PETITION LODGING NO. 12368 OF 2023 Parle Agro Pvt Ltd ....PETITIONER V/S Evika Food ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 175 OF 2023 Parle Agro Pvt Ltd ....PETITIONER V/S Evika Foods ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 12th July, 2023 Page 1/2 ::: Uploaded on - 13/07/2023 ::: Downloaded on - 13/07/2023 13:54:42 ::: P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 11/08/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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