Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Bombay High Court

Parle Agro Pvt Ltd vs Evika Food on 12 July, 2023

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                                     Board Sr.No.:-65

         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             ORDINARY ORIGINAL CIVIL JURISDICTION

         INTERIM APPLICATION LODGING NO. 12219 OF 2023

         Parle Agro Pvt Ltd                                   ....PETITIONER
                     V/S
         Evika Food                                         ....RESPONDENT

WITH LEAVE PETITION LODGING NO. 12368 OF 2023 Parle Agro Pvt Ltd ....PETITIONER V/S Evika Food ....RESPONDENT WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 175 OF 2023 Parle Agro Pvt Ltd ....PETITIONER V/S Evika Foods ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 12th July, 2023 Page 1/2 ::: Uploaded on - 13/07/2023 ::: Downloaded on - 13/07/2023 13:54:42 ::: P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 11/08/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 13/07/2023 ::: Downloaded on - 13/07/2023 13:54:42 :::