Section 1 in The Punjab Security of State Act, 1953
1. Short title, extent and commencement.
(1)This Act may be called the Punjab Security of State Act, 1953.(2)[It extends to the whole of the State of Haryana] [Substituted by Adoption of Laws Order 1968.](3)[It shall come into force at once in the principal territories and on 15th May 1958, in the transferred territories] [Adoption of Laws Order 1968.]
