Punjab-Haryana High Court
Smt. Chanan Kaur And Others vs Amarjeet Singh And Others on 22 January, 2010
Author: L. N. Mittal
Bench: L. N. Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH.
Case No. : R. S. A. No. 185 of 2010
Date of Decision : January 22, 2010
Smt. Chanan Kaur and others .... Appellants
Vs.
Amarjeet Singh and others .... Respondents
CORAM : HON'BLE MR. JUSTICE L. N. MITTAL
* * *
Present : Mr. Roshan Lal Sharma, Advocate
for the appellants.
* * *
L. N. MITTAL, J. (Oral) :
Learned counsel for the appellants, after arguing at length, seeks permission to withdraw the instant second appeal.
Dismissed as withdrawn.
January 22, 2010 ( L. N. MITTAL ) monika JUDGE