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Himachal Pradesh High Court

Sushil Kumar vs . Sh. Karan Singh Alias Karam Singh And ... on 2 January, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Sushil Kumar Vs. Sh. Karan Singh alias Karam Singh and another CMPMO No. 666 of 2022 02.01.2023 Present: Mr. Vipin Pandit, Advocate, for the petitioner.

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CMPMO No. 666 of 2022 Issue notice to the respondents, returnable for 6th April, 2023. Steps for service be taken within one week. List on 6th April, 2023.

CMP No. 18009 of 2022 Notice in above terms. Till further orders, further proceedings in Petition No. 20/2 of 2012, titled as Karan Singh Vs. Girdhari Lal and another, pending before the learned Rent Controller-1, Solan shall remain stayed.

Downloaded copy of this order is valid for compliance.

(Ajay Mohan Goel) Judge January 02, 2023 (bhupender) ::: Downloaded on - 02/01/2023 20:35:59 :::CIS