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[Cites 1, Cited by 0]

Madras High Court

Krishnan vs Boopalan on 7 February, 2020

Author: N. Sathish Kumar

Bench: N. Sathish Kumar

                                                                            CRP(MD).No.217 of 2020


                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED: 07.02.2020

                                                       CORAM:

                             THE HONOURABLE MR.JUSTICE N. SATHISH KUMAR

                                           CRP(MD).No.217 of 2020 and
                                           CMP(MD).No.1310 and 2020


                     Krishnan                                : Petitioner / defendant

                                                    Vs.


                     Boopalan                                : Respondent / plaintiff


                     Prayer: This Civil Revision Petition is filed under Article 227 of the
                     Constitution of India       against the fair and decreetal order dated
                     12.12.2019 made in I.A.No. 308 of 2019 in O.S.No. 8 of 2019 on the
                     file of the learned Principal District Judge, Ramanathapuram.


                                For petitioner      : Mr. R.R. Thamothar Raj

                                For respondent      : Mr. J. Madhu

                                                          ORDER

The learned counsel appearing for the petitioner seeks permission of this Court to withdraw this Civil Revision Petition and he has also made an endorsement to that effect.

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http://www.judis.nic.in CRP(MD).No.217 of 2020

2. In view of the endorsement made by the learned counsel appearing for the petitioner, this Civil Revision Petition is dismissed as withdrawn. No costs. Consequently, connected Miscellaneous Petition is closed.

07.02.2020 Index : Yes/No Internet: Yes/No trp 2/4 http://www.judis.nic.in CRP(MD).No.217 of 2020 To The Principal District Judge, Ramanathapuram.

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http://www.judis.nic.in CRP(MD).No.217 of 2020 N. SATHISH KUMAR, J., trp CRP(MD).No.217 of 2020 and CMP(MD).No.1310 and 2020 07.02.2020 4/4 http://www.judis.nic.in