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State of Uttarakhand - Section

Section 3 in The Uttarakhand Co-operative Service Rules, 2016

3. Cadre of the Service.

(1)The strength of the service and of each category of posts therein shall be such as may be determined by the Government from time to time.
(2)The strength of the service and of each category of the posts shall, until order varying the same are passed undder sub-rule (1), be as given in Appendix A-
(i)provided that the Appointing Authority may leave unfilled any vacant post or the Governor may hold it in abeyance, without thereby entitling any person to compensation;
(ii)the Governor may create such addditional permanent or temporary posts as may be found necessary.