Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(4)(ii) in The Punjab Home Guards and Civil Defence (Field) Class III Service Rules, 1983

(ii)Ten per cent by promotion from amongst the Class IV employees working at State Headquarters of the field offices under the control of the Commandant General who have at least five years experience as such and have passed the Matriculation Examination with Punjabi as one of the subjects and have also qualified in a test in Punjabi Typewriting at the speed prescribed by the Subordinate Services Selection Board, conducted by the Appointing Authority or any such authority to whom powers for doing so are delegated by appointing authority.