Section 3 in Andhra Pradesh Farmers Management of Irrigation Systems (Recall) Rules, 2005
3. Notice of recall.
- The recall notice shall be submitted in Form-I to the concerned Competent Authority (Engineering), signed by not less than;(a)One third of the voters of Water Users' Association in respect of a Member of Managing Committee, President and Vice-President of a Water Users Association;(b)One third members of the General Body in respect of a President or Vice-President of a Distributory Committee;(c)One third members of the General Body in respect of a Chairman or Vice-Chairman of a Project Committee.
