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[Cites 0, Cited by 0] [Section 16B(2)] [Section 16B] [Entire Act]

State of West Bengal - Subsection

Section 16B(2)(b) in The West Bengal Public Libraries Act, 1979

(b)any committee appointed by the said Local Library Authority under section 14 shall stand dissolved, and the members of the said committee shall be deemed to have vacated their respective offices, forthwith.