Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act] Telecom Regulatory Authority Of India - Subsection Section 20(2)(iv) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003 (iv)the total amount of interest shall be rounded to the nearest rupee in the manner provided in sub-rule(7) of rule 18.