Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(viii) in The Indian Forest Service (Pay) Rules, 2016

(viii)"existing Pay Band and Grade Pay" in relation to a member of service means the pay in the Pay Band and the Grade Pay applicable to the post held by the member of service as on the date immediately before the notification of these rules whether in a substantive capacity or in officiating capacity;