Himachal Pradesh High Court
Harminder Singh vs . Hako And Ors. on 5 May, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
Harminder Singh vs. Hako and ors.
RSA No. 106 of 2004 .
05.05.2022 Present: Mr. Divya Raj Singh, Advocate, for the appellants.
Mr. Atharv Sharma, Advocate, vice counsel for respondents No. 1 , 3 to 7.
Learned counsel appearing on behalf of the respondents states that respondents No. 2 and 7 had expired. He prays for and is granted four weeks time to file Power of Attorney. List thereafter.
(Chander Bhusan Barowalia) Judge 5th May, 2022 (himani) ::: Downloaded on - 06/05/2022 20:06:14 :::CIS