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Himachal Pradesh High Court

Harminder Singh vs . Hako And Ors. on 5 May, 2022

Author: Chander Bhusan Barowalia

Bench: Chander Bhusan Barowalia

Harminder Singh vs. Hako and ors.

RSA No. 106 of 2004 .

05.05.2022 Present: Mr. Divya Raj Singh, Advocate, for the appellants.

Mr. Atharv Sharma, Advocate, vice counsel for respondents No. 1 , 3 to 7.

Learned counsel appearing on behalf of the respondents states that respondents No. 2 and 7 had expired. He prays for and is granted four weeks time to file Power of Attorney. List thereafter.

(Chander Bhusan Barowalia) Judge 5th May, 2022 (himani) ::: Downloaded on - 06/05/2022 20:06:14 :::CIS