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State of West Bengal - Section

Section 46C in The Bengal Agricultural Debtors Act, 1936

46C. [ Hanging up of lists of touts in Board's office. - [Sections 46A to 46F inserted by Bengal Act 5 of 1942.]

A copy of a list of touts referred to in sub-section (1) of section 46A shall be kept hung up in the office of every Board in the subdivision to which the same relates].