Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 109] [Entire Act] State of Uttar Pradesh - Subsection Section 109(1) in The U.P. Panchayat Raj Act, 1947 (1)The word 'Secretary' shall be substituted by the word 'Pradhan' in clause (a) of sub-section (1) of Section 109-A of the Principal Act.
