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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1)(a) in Bhadohi Industrial Development Area (Preparation and Finalisation of Plan) Regulations, 2003

(a)The Draft Plan has been prepared and may be inspected by any person at such time and place as may be specified in the notice.