Section 6(2)(b) in The Board and Court of Examiners of Homoeopathic and Biochemic Systems of Medicines Rules, 1965

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

(b)if the matter to which it relates is not within the scope of the functions of the Board or the Court, as the case may be, or

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