Allahabad High Court
Dr. Chitra Kumar Gautam vs Chairman U.P Higher Education Service ... on 14 November, 2022
Author: Saumitra Dayal Singh
Bench: Saumitra Dayal Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 36 Case :- WRIT - A No. - 10035 of 2021 Petitioner :- Dr. Chitra Kumar Gautam Respondent :- Chairman U.P Higher Education Service Commission And Another Counsel for Petitioner :- Pankaj Misra,Swasti Misra Counsel for Respondent :- Gagan Mehta Hon'ble Saumitra Dayal Singh,J.
At the outset, it is stated by learned counsel for the Commission that the present petition has been rendered infructuous.
Accordingly, the present Petition is dismissed as infructuous leaving it open to the petitioner to apply for recall, if cause of action survives.
Order Date :- 14.11.2022 A. Mandhani