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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Haryana - Subsection

Section 16(1)(b) in The Punjab Land Preservation Act, 1900

(b)regulated, restricted, [-] [The word 'suspended' was omitted by Punjab Act, 8 of 1926, section 7.] or [prohibited] [Substituted for the word 'extinguished' by Act 8 of 1926, section 5.] by any order under section 4 or section 5.