Delhi High Court - Orders
Parivartan Foundation vs South Delhi Municipal Corporation And ... on 21 March, 2018
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~29
*IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10089/2017
PARIVARTAN FOUNDATION ..... Petitioner
Through : Mr. Deepak K. Sharma, Mr.
Ashish Sharma and Ms.
Gauri Kaushik, Advs.
versus
SOUTH DELHI MUNICIPAL
CORPORATION AND ORS. ... Respondents
Through : Ms. Monika Arora and Mr.
Kushal Kumar, Advs. for
R-1.
Mr. Sumeet Pushkarna,
Standing Counsel for DJB
with Mr. Devanshu Lahiry,
Adv. along with Mr.
Deshraj, ZRO.
Mr. Sunil Fernandes,
Standing Counsel for BSES
with Ms. Anju Thomas and
Mr. Arnav Vidyarthi, Advs.
for R-3.
Mr. Devesh Singh, ASC,
GNCTD with Mr.
Manikandan A., Adv. for R-
4 & 5.
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 21.03.2018 W.P.(C) 10089/2017 page 1 of 2
1. This is yet another writ petition filed by the Parivartan Foundation. We have commented about the working of this organization in our order dated 12th March, 2018 passed in W.P.(C)Nos.9040/2017 and 1126/2017, whereby the said writ petitions were dismissed.
2. List this petition on 15th May, 2018.
ACTING CHIEF JUSTICE C.HARI SHANKAR, J MARCH 21, 2018 aj W.P.(C) 10089/2017 page 2 of 2