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Delhi High Court - Orders

Parivartan Foundation vs South Delhi Municipal Corporation And ... on 21 March, 2018

Author: C.Hari Shankar

Bench: C.Hari Shankar

$~29
*IN THE HIGH COURT OF DELHI AT NEW DELHI

+      W.P.(C) 10089/2017

       PARIVARTAN FOUNDATION             ..... Petitioner
                    Through : Mr. Deepak K. Sharma, Mr.
                              Ashish Sharma and Ms.
                              Gauri Kaushik, Advs.

                          versus

       SOUTH DELHI MUNICIPAL
       CORPORATION AND ORS.                ... Respondents
                    Through : Ms. Monika Arora and Mr.
                              Kushal Kumar, Advs. for
                              R-1.
                              Mr. Sumeet Pushkarna,
                              Standing Counsel for DJB
                              with Mr. Devanshu Lahiry,
                              Adv. along with Mr.
                              Deshraj, ZRO.
                              Mr.      Sunil     Fernandes,
                              Standing Counsel for BSES
                              with Ms. Anju Thomas and
                              Mr. Arnav Vidyarthi, Advs.
                              for R-3.
                              Mr. Devesh Singh, ASC,
                              GNCTD           with     Mr.
                              Manikandan A., Adv. for R-
                              4 & 5.
       CORAM:
       HON'BLE THE ACTING CHIEF JUSTICE
       HON'BLE MR. JUSTICE C.HARI SHANKAR

                     ORDER
%                    21.03.2018
W.P.(C) 10089/2017                                page 1 of 2

1. This is yet another writ petition filed by the Parivartan Foundation. We have commented about the working of this organization in our order dated 12th March, 2018 passed in W.P.(C)Nos.9040/2017 and 1126/2017, whereby the said writ petitions were dismissed.

2. List this petition on 15th May, 2018.

ACTING CHIEF JUSTICE C.HARI SHANKAR, J MARCH 21, 2018 aj W.P.(C) 10089/2017 page 2 of 2