Section 2(1)(k) in Securities And Exchange Board Of India (Buy Back Of Securities) Regulations, 1998

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(k)`securities' means `securities' as defined in clause (h) of section 2 of the Securities Contracts (Regulation) Act, 1956 ( 42 of 1956 );

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