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Himachal Pradesh High Court

Super Cassettes Industries Pvt. Ltd. vs . Good Media News on 31 March, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Super Cassettes Industries Pvt. Ltd. Vs. Good Media News Pvt. Ltd.

.

Ex. Petition No. 10 of 2021 31.3.2022 Present: Mr.Sat Parkash, Advocate, for the petitioner/DH.

Mr.G.C. Gupta, Senior Advocate alongwith Ms.Meera Devi, Advocate, for the respondent/J.D. r to OMP No. 684 of 2021 Further two weeks time, as prayed, is granted to file response to the objection.

List after two weeks.

(Vivek Singh Thakur), Judge.

31th March, 2022 (Keshav) ::: Downloaded on - 31/03/2022 20:15:55 :::CIS .

::: Downloaded on - 31/03/2022 20:15:55 :::CIS