Andhra Pradesh High Court - Amravati
M/S Bhavani Constructions vs Sri Kantilal Dande on 20 November, 2024
(ORIGINAL JURISDICTION) WEDNESDAY, THE TWENTIETH DAY OF NOVEMBER, TWO THOUSAND AND TWENTY FOUR 'PRESENT: THE HONOURABLE SRI JUSTICE VENKATESWARLU NIMMAGADDA CONTEMPT CASE NO: 4308 OF 2024 Behwveen: Ais Bhavani Constructions, Rep. by is Managing Partner, Negam Kondala Reo. Sfo.N.Chinna Veerraiu, Age: 55 years, Rio. 21-01-5/3, Pyda var street Salli Peta, Kakinada, East Godavari District, Andhra Pradesh. .Patitioner AND 4, Sd Kantilal Dande, Principal Secretary, to state of Andhra Pradesh, Roads and Bulidings Department, Secretariat, Velagapudl, Amaravaihi, Gurus - S28 20: 2. Sf ASrikanth, Executive Engineer (2 & 8) REMC Division, Rajamahendravaram. 3. Sr.Peeyush Kumar, Principal Secretary, Finance & Planning Department, Secretariat, Velagapudi, Amaravathi, Guritur - 522 S03. . Respondents WHEREAS the Patitioner has presented under Sections 10 to 72 of ihe Contempt of Courts Act 1971, above case through its counsel M/s K _Devasri Roshan, praying that this Hon'ble High Court may be pleased io punish the respondents herein far willful, deliberate and wanton viniation of the orders in WP No T8070 of 2084, daiad 30.08.2024: WHEREAS the said case coming on for orders ag to admission or {his day and whereas the High Court. upon perusing the affidavi fled therein and unon hearing the arqurnents of M/s K.Devasri Roshan, Advocate for ihe Cetitioner, directed issuance of Nalice to the respondents, returnable in four A 'biel Pitan eee / L4 SEA LF pat ¢; ge" LoD aps davil : : he af i : ated int by x the circumstances st . - - re, Ay % . i PE ffl ges wy - . - peer ms "3% a , fo Sue A wo neal EE or ke %, ' ML UE B & a Es ee ti, fe od i ns An a b 2 a G of, ik. % an 2 8 OS & eo gs ts re "8, ens ii. © i, # "a F ef oo em go @ bree the af 8 GS a | oo we Soo de C3 eet BS sa] "e eh ry ra a a o es i 3 i tS pe es * BEG of ik # je be hee ras . we vat fe £3 .. peo TE we te as gern as " fh. pon fe fo oa & B nn he rs ifs mm FO HS Oot . ; ond a rtrd , i a bea a ee Oh agg? bove ton, cr Fare iss oe open, ty gn were ree! aa ey / ae a de, be a ' a ef th ao aa ced ' ayonn igs ge ; 2 © x ; Ge Be Ly ny » 4 sys "@ @ @ "8 Ge i" wen, ; free "-. we ot: esi ° » "re, em ae ', aon on aos se; . phos wy | OS. 2 fe, ied oe er ne oy Gu Spee 37 tte, Ce ore an ood | i i eeeet ke , : iy Bo iL gm a rn fad Ot = & 8 Ge ay i 0% . ae tft ae 3 epee 7 wey we 3 tee Js sn, RT Wi Te tm ow oe Ee Be te ag cc £ 2 @ " oa Oe. BS ' Some, a ; oo stot: Faas Ph steed * Bo os i oe 6 Bs oe 5 GB " BB > FE ped" oe "OAS "run = OE OS £ OD Hh ae a "yf oy aoe ig ier 7 bee & es a ee oS Oo ae ie a on ae ett ate ; tenet £ ' ae eed aa om ere » URS vet a eee. teed & o as oe a hs ue ay hut bia pod pe % 5 boon ipo Ke » a oe a a <a 4 a an a a rn 2 on 8 ee iy ES a 4k a ea be ES @ ta ee phe as; . 5 nn, me @ ye G . & & a Bw 4 be mi Go " mo % eo rs "ot ge bh , nn ny ee aye Roors + vod feoos ¢ 4 wer a, KG oa wen ia 577 £f5 o% Oh SS a4 ry, "2% "se . pon a wo oy, he "ree ied "a he we) é neh al '4 fe et if ef 43 ' th aed toe eee "ky dl an pen 8% 'eet wrod bre ce 4 £% i eet va tree iy} oS pe KE. a5 . 45% ae tino! . A eg [a 0 font , nr rs at me De Bm Mg Ree ans is ay ebece wed Y% ee cr '" on oe serene we £4 | ¥ ye . ¢ Ly <4 whoo. . eer, seen, te Boe w me Be oe J Oo 6 8 ££ 3 eG be ey Pn we ge AP Bee . GB & Se Y & & an i Me feve om ; eneny om ms fe % i oan te ate "Sy th. £% Mo sass rece nite id £05 fa) a bee es C3. bese oy od x 'hee ty, my toot oie aa) Soe omer as "a "a * 8 & So ocr, 8 OD oS = 8 bead 4 oy a ' bs Hrod. bes fy ae eet are fh as otnen "ES gree re x nas pysees yr "EY. . fs Bae EE SB os Ew ee Ae, Oh os wo ge 4 Gy me fo ons wot ; gE & s OG a eh Es OS / ext ehead ns ; " y on ae s ae he 1) nr anes) ro Me age & a SB "ne a ae 6 B " ¢ eros bow woe pa uy " a i a f . ra of 6 GG an ee mo & »¢ G 6 ™M FE mm wes woe G3 "eh BR ee SO gO Ss & Ary wo oS ent 53 eg of n00e, al oye" fe ae rn re ae 3 *
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3. A. Srikanth, 'eeyUsh v "¥ Ny ort AY ai CH © Q QR RRAD In duplicat s Deparimant, S & Aer 8 i a i § @ Responds K NY oy --
Csuniuy ~ f ' ¥ ~ z 9 i Pl "5 : ¢ cane. . fon oy EE ngeee hong rey iN ed we wn ' ; . ° i an ne tee uk a a oe the vere £% cheene ro od fs an pees fooe Si ASrikanth, Execuiive Engineer (2 & 8), R.OLC Division, Ralamahendravaram (by RPA. along with a copy of pelifien and anidavi) SiPeeyush Kumar, Principal Secretary, Finance & Planning Department, Secretariat, Velagapucdi, Amaravathi, Guntur - 522 909. (Addressee Nos. 2 and § by SPECIAL MESSENGER - along with a copy of peliion and aNidavit} One spare copy, HIGH COURT DATED ZO 1/2024 NOTE: LIST THE MATTER ON 30.12.2024 Seay NOTICE BEFORE ADMISSION CONG.AS99 of F024 *SWOAK WY 3 es 7 ss oe See OSS gop CASS ST ANF As Seg ens enya SN