Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(7) in Karnataka Industrial Areas Development Act, 1966 (7)"industrial estate" means any site selected by the State Government where factories and other buildings are built for use by any industries or class of industries;
