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[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(3)(l) in Rajasthan Public Procurement Rules, 2012

(l)the means by which, bidders may seek clarifications of the bidding documents, and a statement as to whether the procuring entity intends, to convene a meeting of bidders;