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State of Goa - Section

Section 55 in The Goa Information Technology Development Act, 2007

55. Members, officers and staff of Corporation to be public servants.

- All members, officers and servants of the Corporation shall, when acting or purporting to act in pursuance of any of the provisions of this act, be deemed to be public servants within the meaning of section 21 of the Indian Penal Code, 1860 (XLV of 1860).