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State of Kerala - Section

Section 9 in The Kerala Lifts and Escalators Act, 2013

9. Erection, addition or alteration work of lift and escalator installation to be entrusted to competent persons.

- No owner, erecting, adding to or altering a lift or escalator installation, shall entrust the work to any person other than the manufacturer of such lift or escalator or to a company of Electrical and Mechanical Engineers approved by the Inspector.