Section 3(1A)(ii) in The Transplantation Of Human Organs and Tissues Act, 1994

[Cites 0, Cited by 0] [Section 3(1A)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1A)(ii) in The Transplantation Of Human Organs and Tissues Act, 1994

(ii)where no such authority as referred to in sub-section (2) was made by such person, to make aware in such manner as may be prescribed to that person or near relative for option to authorise or decline for donation of human organs or tissues or both;

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 3(1A)(ii) in The Transplantation Of Human Organs and Tissues Act, 1994