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State of Rajasthan - Section

Section 69 in Rajasthan Registration Rules, 1955 Volume II

69. Stock book of Government property.

- Each Departmental Sub- Registrar shall maintain a stock book of Government property (excluding landed property and buildings) viz. furniture and other valuable articles. The Deputy Inspector General of Registration will, during the course of inspection pay special attention to the examination of stock book in registration offices and bring to the notice of the Inspector General any matters needing attention.