Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Jharkhand - Subsection Section 10(4) in The Bihar Children Act, 1982 (4)The State Government may by rules made under this Act provide for the management of special school and the standard form of circumstances under which and the manner in which the certificate of a special school may be granted or withdrawn.
