Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Maharashtra - Subsection Section 8(1) in Bombay Wild Animals and Wild Birds Protection Act, 1951 (1)The State Wild Life Advisory Board shall meet at least once a year at Bombay or such other place as the State Government may direct.
