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[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 68(2)(xi) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Act, 2013

(xi)appointment of Inspection Committees for children's homes, their tenure and purposes for which Inspection Committees may be appointed and such other matters as are referred to in section 36 ;