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Allahabad High Court

Union Of India And Others vs V.C., Central Administrative Tribunal ... on 15 July, 2010

Bench: Vineet Saran, Anil Kumar

Court No. - 35

Case :- WRIT - A No. - 49212 of 2006

Petitioner :- Union Of India And Others
Respondent :- V.C., Central Administrative Tribunal Allahabad And Others
Petitioner Counsel :- Saral Srivastava
Respondent Counsel :- Rajesh Pathik

Hon'ble Vineet Saran,J.

Hon'ble Anil Kumar,J.

Despite time having been granted to the petitioner on several occasions to file rejoinder affidavit, the same has yet not been filed. As last opportunity the petitioner is granted two weeks' further and no more time to file rejoinder affidavit.

List in the week commencing 2nd August, 2010.

Interim order granted on 07.09.2006 shall operate only till the next date of listing.

Order Date :- 15.7.2010 Krishna/*