Allahabad High Court
Union Of India And Others vs V.C., Central Administrative Tribunal ... on 15 July, 2010
Bench: Vineet Saran, Anil Kumar
Court No. - 35 Case :- WRIT - A No. - 49212 of 2006 Petitioner :- Union Of India And Others Respondent :- V.C., Central Administrative Tribunal Allahabad And Others Petitioner Counsel :- Saral Srivastava Respondent Counsel :- Rajesh Pathik Hon'ble Vineet Saran,J.
Hon'ble Anil Kumar,J.
Despite time having been granted to the petitioner on several occasions to file rejoinder affidavit, the same has yet not been filed. As last opportunity the petitioner is granted two weeks' further and no more time to file rejoinder affidavit.
List in the week commencing 2nd August, 2010.
Interim order granted on 07.09.2006 shall operate only till the next date of listing.
Order Date :- 15.7.2010 Krishna/*