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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2) in Rajasthan Bovine Animal (Prohibition of Slaughter and Regulation of Temporary Migration or Export) Rules, 1995

(2)On receipt of the application in Form-2, the Competent Authority shall ensure that such export in no way reduces the number of such bovine animal below the actual requirement of the local area.