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[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

State of Karnataka - Subsection

Section 49(2)(a) in Rajiv Gandhi University of Health Sciences Act, 1994

(a)for selection to the posts of Professors and Readers and the post of Librarian,-
(i)the Vice-Chancellor - ex-officio Chairman;
(ii)the Chairman of the Department concerned, if he is a Professor and if he is not a Professor, a Professor from any other university in the State, nominated by the Chancellor in consultation with the Government and where no such Professor is available in any University within the State, such Professor in the concerned department from a Central Institute within the State or from a University of any other State, nominated by the Chancellor;
(iii)four experts nominated by the Chancellor in consultation with the Government, two of whom from a panel furnished by the University Grants Commission and the others from amongst persons serving in any University established by law in India or any other institution recognised by the Government.