Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Assam - Section Section 60 in Assam Panchayat Act, 1994 60. Accounts of Anchalik Panchayat. - An Anchalik Panchayat shall keep such accounts and in such form as amy be prescribed.
