Supreme Court - Daily Orders
Dipankar Majumder vs Sandipan Ghosh on 29 November, 2019
Bench: Rohinton Fali Nariman, S. Ravindra Bhat
ITEM NO.26 COURT NO.4 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 10687/2019
(Arising out of impugned final judgment and order dated 08-04-2019
in CRLP No. 62/2018 passed by the High Court Of Tripura At
Agarthala)
DIPANKAR MAJUMDER Petitioner(s)
VERSUS
SANDIPAN GHOSH & ANR. Respondent(s)
IA No. 166941/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 166939/2019 - SUSPENDING/EXEMPTING THE PAYMENT OF FINE
Date : 29-11-2019 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s) Mr. Atul Jha, Adv.
Mr. Dharmendra Kumar Sinha, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed.
Pending applications stand disposed of.
(R. NATARAJAN) (NISHA TRIPATHI) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.11.29 16:58:59 IST Reason: